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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Bihar - Subsection

Section 34(2)(ii) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(ii)ensure that monies are expended, within budget estimates approved by the Committee, and for the purpose for which they are granted or allotted;