Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 124B] [Entire Act] State of Madhya Pradesh - Subsection Section 124B(2) in The M.P. Factories Rules, 1962 (2)Without prejudice to the requirements in any other provisions in the Act or the rules, the requirement specified in the following schedule for permissible levels or certain chemical substance in work-environment shall apply to all factories.]
