Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Maharashtra - Subsection Section 31(v) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 (v)to accept, subject to the Statutes on. behalf of the University bequests, donations and transfers of any movable and immovable property to the University;
