Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(2) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002

(2)The State Government shall constitute the State Advisory Board, district advisory board and the city advisory board.