Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act]

State of Goa - Subsection

Section 176(2)(b) in Goa Succession, Special Notaries and Inventory Proceeding Act, 2012

(b)the substituted person dies leaving behind descendants entitled to succeed.