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[Cites 0, Cited by 0] [Section 24F] [Entire Act]

State of Rajasthan - Subsection

Section 24F(4) in University of Rajasthan Act, 1946

(4)The Boards of Studies shall prepare panels of examiners in their respective subjects in accordance with the Statutes.[24G [Omitted by the Rajasthan Secondary Education Act, 1957.]Omitted.][24H [Omitted by the Rajasthan Secondary Education Act, 1957.]Omitted.]