Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(3) in Andhra Pradesh Oil Palm (Regulation of Production and Processing) Rules, 2008

(3)Register shall be updated every year not later than one month before the commencement of the Agriculture year along with farmer-wise Fresh Fruit Bunches details.