Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Chattisgarh - Section

Section 5 in The Chhattisgarh Transit (Forest Produce) Rules, 2001

5. Rates of fee for issue of transit pass.

- The State Government or an officer authorised by the State Government from time to time, shall fix rate of fee for issue of transit pass as per the provisions of Rule 4.