Bombay High Court
Marico Limited vs Trent Hypermarket Private Limited on 1 August, 2024
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-55
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION LODGING NO. 19311 OF 2024
In
COMMERCIAL INTELLECTUAL PROPERTY RIGHTS SUITS STAMP NO. 19166
OF 2024
Marico Limited ....PETITIONER
V/S
Trent Hypermarket Private Limited ....RESPONDENT
CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 1st August, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 10/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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