Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2)(b) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(b)Cost of ayurvedic and yunani drugs of approved preparations only not available in government hospital, as included in the list of drugs and medicines in Appendix-IV