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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(i) in The Mines And Minerals (Development And Regulation) Act, 1957

(i)[ the regulation of prospecting operations; [ Inserted by Act 37 of 1986, Section 15 (w.e.f. 10.2.1987).]