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[Cites 0, Cited by 175] [Entire Act]

Union of India - Section

Section 80VV in The Income Tax Act, 1961

80VV. Deduction in respect of expenses incurred in connection with certain proceedings under the Act.

- [Omitted by the Finance Act, 1985 (24 of 1985), section 25 (w.e.f. 1-4-1986).]