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State of Rajasthan - Section

Section 90 in Rajasthan Land Revenue (Land Records) Rules, 1957

90. Class of soil.

- Lands over which Nautor cultivation is done should be classed in accordance with the actual condition of the soil. In respect of "Ghair Mustaqil, cultivation" the same instructions should be followed as are laid down for the entries pertaining to "cropped area" in the Khasra.