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[Cites 0, Cited by 0] [Section 78(10)] [Section 78] [Entire Act]

State of Maharashtra - Subsection

Section 78(10)(a) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(a)In the case of an abandoned child the recognized agency shall within forty eight hours report to the Committee along with the copy of the report filed with the police station in whose jurisdiction the child was found abandoned.