Supreme Court - Daily Orders
Subramanian Swamy vs Union Of India on 18 February, 2019
Bench: S.A. Bobde, Deepak Gupta
ITEM NO.48 COURT NO.3 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 888/2013
SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
Date : 18-02-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Dr. Subramanian Swamy, in-person
For Respondent(s) Mr. Sumit Attri, Adv.
Mr. Vikash Kumar Jha, Adv.
Mr. Ritu Anand, Adv.
for M/S. Cyril Amarchand Mangaldas Aor, AOR
Mr. Tushar Mehta, SG
Mr. K. Radhakrishnan, Sr. Adv.
Mr. Mohan Prasad Gupta, Adv.
Mr. D.L. Chidananda, Adv.
Mr. Rajat Nair, Adv.
Mr. Kanu Agatrwal, Adv.
Mr. B.V. Balramdas, Adv.
Mr. B. Krishna Prasad, AOR
Ms. Anil Katiyar, Adv/
Mr. A.P. Dattar, Sr. Adv.
Mr. U.A. Rana, Adv.
Mr. Himanshu Mehta, adv.
for M/S. Gagrat And Co, AOR
UPON hearing the counsel the Court made the following
O R D E R
List on a non-miscellaneous day after two weeks.
Signature Not Verified Digitally signed by CHARANJEET KAUR Date: 2019.02.18 17:00:58 ISTReason: [ Charanjeet Kaur ] [ Indu Kumari Pokhriyal ] A.R.-cum-P.S. Asstt. Registrar