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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of Jharkhand - Subsection

Section 10(3)(a) in Jharkhand Bovine Animal Prohibition of Slaughter Act, 2005

(a)enter, stop and search or authorize any person to enter, stop and search any vehicle used or intended to be used in the export of bovine animals.