Bombay High Court
Wyse Biometrics Systems Pvt Ltd vs Wyse Technology Inc on 19 November, 2018
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
APPEAL FROM ORDER NO. 496 OF 2014
Wyse Biometrics Systems Pvt Ltd ....Appellant
V/S
Wyse Technology Inc ....Respondent
Mr. Ritrik M. Kulkarni i/by Wadia Ghandy & Co. Veritas Legal Consent Obtained Wadia Ghandy & Co. For Appellant Mr. Ankur Ved Tuli i/by Anand And Anand (vp For Resp. No.
1) Anand And Anand (vp For Resp. No. 2) Anand And Anand And Khimani Vp For Res.1, 2 For Respondent CORAM : A.S. CHANDURKAR, J DATE : 19th November, 2018 P.C. :
At the request of learned advocate for the appellant, Stand over to 03/12/2018.
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