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[Cites 0, Cited by 0] [Section 02(02)] [Section 02] [Entire Act]

State of Odisha - Subsection

Section 02(02)(i) in The Orissa Subordinate Statistics and Economics Service Rules, 1994

(i)Meaning and definition of Statistics, Functions of Statistics, Scope of Statistics, Limitations of Statistics, Misuses of Statistics and their remedies.