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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in The Electricity (Supply) Annual Accounts Rules, 1985

(2)The accounts when submitted to the Central Electricity. Authority and to the State Government shall have the auditors report at the top followed by Annual Statement of Accounts arranged in the order mentioned in sub-rule (1) of rule 5.