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State of Tamilnadu - Section

Section 26 in Tamil Nadu Debt Conciliation Act, 1936

26. Report by board regarding sums due to Government.

- Where in the course of an enquiry into an application made under section 4, a board finds that there is any sum owing to Government on account of loans advanced under the Agriculturists' Loans Act, 1884 (Central Act... of 1884), or the Land Improvements Loans Act, 1883 (Central Act... of 1883), or otherwise, the board shall report this fact to the Collector.