Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Madhya Pradesh - Subsection Section 7(4) in The M.P. Admission of Pupils in Schools and Change in Date of Birth Entries Rules, 1963 (4)Certificates from two respectable persons not related to the candidate regarding the knowledge of the correct date of birth of the pupil.
