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[Cites 0, Cited by 0] [Section 100] [Entire Act]

State of West Bengal - Subsection

Section 100(3) in West Bengal Co-operative Societies Act, 2006

(3)The inquiring officer may examine any book or document of the Co-operative society and interrogate any past or present office bearer, member, employee of the Co-operative society and any other person having transaction with the Co-operative society.