Section 2(2)(e) in The Poisons Act, 1919

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Union of India - Subsection

Section 2(2)(e) in The Poisons Act, 1919

(e)the maintenance by vendors of any such poison of registers of sales, the particulars to be entered in such registers, and the inspection of the same;

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Union of India - Subsection

Section 2(2)(e) in The Poisons Act, 1919