Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Odisha - Subsection Section 74(4) in The Board's Excise Rules, 1965 (4)[ The samples,of polythene sachets/bottles, shall be placed in closed wraper. The closed wraper shall bear the personal seal of the officer-in-charge of the warehouse] [Inserted vide BOR Notification. No. 2300/1993.].
