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[Cites 0, Cited by 0] [Section 28(15)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(15)(i) in Andhra Pradesh Brewery Rules, 2006

(i)Keep a book in Form B-5 in the licensed premises and make it available at all times, for the inspection by the other Excise Officers who is authorized to inspect the brewery and for making extracts there from: