Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(14)] [Section 30] [Entire Act] State of Punjab - Subsection Section 30(14)(e) in Punjab Urban Planning and Development Building Rules, 2018 (e)buildings having area more than 300 sq.m of incidental assembly occupancy on any floor; and