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State of Uttar Pradesh - Section

Section 17 in The U.P. High Schools And Intermediate Colleges (Payment Of Salaries Of Teachers And Other Employees) Act, 1971

17. Repeal and saving. -

(1)The Uttar Pradesh High School and Intermediate College (Payment of Salaries of Teachers and other Employees) Ordinance, 1971 (U.P. Ordinance No. 3 of 1971), the Uttar Pradesh High Schools and Intermediate Colleges (Payment of Salaries of Teachers and other Employees) (Second) Ordinance, 1971 (U.P. Ordinance No. 7 of 1971), and the Uttar Pradesh High Schools and Intermediate Colleges (Payment of Salaries of Teachers and other Employees) (Amendment) Ordinance, 1971 (U.P. Ordinance No. 10 of 1971) are hereby repealed.
(3)Notwithstanding such repeal, anything done or any action taken under the said Ordinance shall be deemed to have been done or taken under this Act as if the Act had come into force on January 16, 1971.