Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 68] [Entire Act] Union of India - Subsection Section 68(b) in The Customs Act, 1962 (b)the import duty leviable on such goods and all penalties, rent, interest and other charges payable in respect of such goods have been paid; and
