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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Chattisgarh - Subsection

Section 14(9) in The Indira Gandhi Krishi Vishwavidyalaya (C.G.) Adhiniyam, 1987

(9)Until the nomination has been made under sub-section (7) or arrangements have been made under sub-section (8), the Registrar and it no Registrar has been appointed or if there be vacancy in the office of Registrar for any reason whatsoever, such officer of the University as Chancellor may direct, shall carry on the current duties of the Vice-Chancellor.