Supreme Court - Daily Orders
Mahesh Kumar (Sr. Pps) vs Shailesh Rathore on 10 July, 2023
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
ITEM NO.4 COURT NO.3 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No. 434/2023
MAHESH KUMAR (SR. PPS) & ANR. Petitioner(s)
VERSUS
SHAILESH RATHORE Respondent(s)
(IA No. 34533/2023 - EXEMPTION FROM FILING O.T.)
Date : 10-07-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. Anando Mukherjee, AOR
Mr. Shwetank Singh, Adv.
For Respondent(s) Mr. Amarjeet Singh, AOR
UPON hearing the counsel, the Court made the following
O R D E R
In view of the letter circulated on behalf of the petitioners seeking adjournment for filing the rejoinder affidavit, re-list on 07.08.2023.
Rejoinder affidavit will be filed within a period of two weeks from today.
(BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SWETA BALODI Date: 2023.07.13 19:38:23 IST Reason: