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Supreme Court - Daily Orders

Mahesh Kumar (Sr. Pps) vs Shailesh Rathore on 10 July, 2023

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

     ITEM NO.4                               COURT NO.3                SECTION XVI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                Transfer Petition(s)(Civil)   No.   434/2023

     MAHESH KUMAR (SR. PPS) & ANR.                                       Petitioner(s)

                                                     VERSUS

     SHAILESH RATHORE                                                    Respondent(s)

     (IA No. 34533/2023 - EXEMPTION FROM FILING O.T.)

     Date : 10-07-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE SANJIV KHANNA
                             HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)                 Mr. Anando Mukherjee, AOR
                                       Mr. Shwetank Singh, Adv.

     For Respondent(s)                 Mr. Amarjeet Singh, AOR


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

In view of the letter circulated on behalf of the petitioners seeking adjournment for filing the rejoinder affidavit, re-list on 07.08.2023.

Rejoinder affidavit will be filed within a period of two weeks from today.

(BABITA PANDEY) (R.S. NARAYANAN) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SWETA BALODI Date: 2023.07.13 19:38:23 IST Reason: