Bombay High Court
Official Liquidator High Court Of ... vs Kalpataru Properties Pvt. Ltd. ... on 10 September, 2018
Bench: S.C. Dharmadhikari, B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL APPEAL NO. 152 OF 2017
Official Liquidator High Court Of Bombay ....Petitioner
Prov. Liq. Of Shree Ram Urban Infrastructure
Pvt Ltd.
V/S
Kalpataru Properties Pvt. Ltd. (formerly Known ....Respondent
As Kalpataru Construction Overseas Pvt.ltd.) And Anr WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS NO. 44 OF 2017 In COMMERCIAL APPEAL 152 OF 2017 Shree Ram Urban Infrastructure Limited ....Petitioner (formerly Known As Shree Ram Mills Ltd.) V/S Kalpataru Properties Pvt. Ltd. (formerly Known ....Respondent As Kalpataru Construction Overseas Pvt.ltd.) And Anr WITH COMMERCIAL APPEAL NO. 169 OF 2017 Vijay Infrastructure Technologies Pvt. Ltd. ....Petitioner V/S Kalpataru Properties Pvt. Ltd. (formerly Known ....Respondent As Kalpataru Construction Overseas Pvt. Ltd.) And Anr Page 1/3 ::: Uploaded on - 10/09/2018 ::: Downloaded on - 11/09/2018 02:46:39 ::: WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 51 OF 2017 In COMMERCIAL APPEAL 169 OF 2017 Vijay Infrastructure Technologies Pvt. Ltd. ....Petitioner V/S Kalpataru Properties Pvt. Ltd. (formerly Known ....Respondent As Kalpataru Construction Overseas Pvt. Ltd.) And Anr WITH NOTICE OF MOTION IN COMMERCIAL APPELLATE DIVISION MATTERS LODGING NO. 257 OF 2018 In COMMERCIAL APPEAL 152 OF 2017 Shree Ram Urban Infrastructure Limited ....Petitioner (formerly Known As Shree Ram Mills Ltd.) V/S Kalpataru Properties Pvt. Ltd And 2 Ors And ....Respondent Vikas S.kasliwal(applicant) Mr. T.N.Tripathi a/w Ms. Sapna Rachure i/by T. N. Tripathi & Co. for the appellant in COMAP/152/2017. Mr. Iqbal Chagla, Sr. Cl a/w Mr. F.E.Devitre, Sr. Cl and Mr. Prakhar Parekh i/by M/s.Federal and Rashmikant for respondent No.1.
Ms. Sai Redij i/by Joy Legal Consultants for respondent No.2 in COMAP/152/2017 and for the appellant in COMAP/169/2017.
CORAM : S.C. DHARMADHIKARI & B.P. COLABAWALLA, JJ Page 2/3 ::: Uploaded on - 10/09/2018 ::: Downloaded on - 11/09/2018 02:46:39 ::: DATE : 10th September, 2018 P.C. :
By consent, stand over to 11.09.2018.
( ASSOCIATE ) Page 3/3 ::: Uploaded on - 10/09/2018 ::: Downloaded on - 11/09/2018 02:46:39 :::