Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 57 in The Orissa Industrial Disputes Rules, 1959

57. Special meeting.

- Special meetings of the Works Committee may be called even at a shorter notice in an emergency by the Chairman if fifty per cent of the representatives of workmen on the Committee request such a meeting.