Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(3)(vi) in The Karnataka State Universities Act, 2000

(vi)such other persons who are members of the Department as may be prescribed in the Ordinance.