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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(1) in The West Bengal Building Tax Act, 1996.

(1)Every owner shall maintain and keep true and upto date records or documents in respect of the construction, its plan, and cost of construction, repair or maintenance of a building of part thereof incurred by him or in respect of the valuable consideration for transfer of the building or part thereof to him for his occupation or use.