Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of Gujarat - Subsection Section 80(3) in The Gujarat Panchayats Act, 1993 (3)Nothing, in sub-section (1) shall apply to the absence of the President on account of his touring on public business.
