Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Rajasthan - Subsection Section 10(6) in Rajasthan River Basin and Water Resources Planning Rules, 2015 (6)The Commissioner shall arrange to keep in proper order in a 'minute book' all minutes of the Authority meetings duly signed by the Chairperson.
