Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(12) in Orissa Minor Minerals Concession Rules, 2004

(12)The lessee shall obtain permission of the competent authorities of the Forest Department, Orissa to carry on any operation in forest area.