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[Cites 0, Cited by 0] [Section 3(5)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(5)(e) in The Black Money (Undisclosed Foreign Income and Assets) and Imposition of Tax Rules, 2015

(e)"unquoted share and security" in relation to share or security means share or security which is not a quoted share or security.