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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(1)(d) in Kerala Police Act, 2011

(d)if the holder of such permit is found, after due enquiry, involved in any anti social activity as defined in the Kerala Anti Social Activities (Prevention) Act, 2007 (34 of 2007).