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Union of India - Section

Section 5 in The Cauvery Water (Implementation of The Order Of 1991 And All Subsequent Related Orders Of The Tribunal) Scheme, 1998

5. Role and functions of the monitoring committee

(1)The role of the Monitoring Committee will be to render assistance to the Authority to enable it to take decisions on issues under consideration.
(2)The Monitoring Committee shall assist the Authority in collecting information and data.
(3)The Monitoring Committee shall assist the Authority in monitoring the implementation of the decisions of the Authority. In case, any difficulty arises in implementation, the Monitoring Committee shall report the position to the Authority.
(4)The Monitoring Committee shall assist the Authority in setting up a well designed hydro meteorological network in Cauvery basin along with a modern communication system for transmission of data and a computer based control room for data processing to determine the hydrological conditions.