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State of Kerala - Section

Section 19 in Kerala Town and Country Planning Act, 2016

19. District Planning Committee to issue guidelines for preparation of five year and annual plans of Local Self Government Institutions.

- District Planning Committee may, from time to time, issue guidelines for the preparation of five year and annual plans of Local Self Government Institutions such that these plans are prepared taking into account the Perspective Plan and Execution Plan of the district and any other plans under this Act.