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Bombay High Court

Chief Engineer Wz Ii, Cpwd, Nagpur And ... vs M/S Prithipal Singh And Company And ... on 17 April, 2026

                                                             1                               11-CAM 39.2024.odt


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                          NAGPUR BENCH, NAGPUR

                                     CIVIL APPLICATION NO. 39 OF 2024
                                                    IN
                               ARBITRATION APPEAL (STAMP) NO. 18535 OF 2024
                                               ( CHIEF ENGINEER WZ II, CPWD, NAGPUR AND ANOTHER
                                                                        VS
                                                 M/S PRITHIPAL SINGH AND COMPANY AND ANOTHER)
                               Office Notes, Office Memorandum of Coram,
                               appearances, Court's orders or the directions,                        Court's   or
                               Judge's order
                               and Registrar's orders.


                                         Mr. C. J. Dhumane, Advocate for applicant.

                                         CORAM :              ROHIT W. JOSHI, J.

DATED : APRIL 17, 2026

1) Not before the Bench of which Rohit W. Joshi J. is a Member.

( ROHIT W. JOSHI, J. ) KOLHE Signed by: Mr. Ravikant Kolhe Designation: PA To Honourable Judge Date: 17/04/2026 15:20:16