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Kerala High Court

Safa System & Solutions vs The Station House Officer on 21 September, 2017

Author: K.Vinod Chandran

Bench: K.Vinod Chandran

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT:

                   THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                        &
                     THE HONOURABLE MR. JUSTICE ASHOK MENON

             FRIDAY, THE 1ST DAY OF JUNE 2018 / 11TH JYAISHTA, 1940

                           WP(C).No. 15157 of 2018(T)
                           --------------------------

PETITIONER(S):

-------------
SAFA SYSTEM & SOLUTIONS, REPRESENTED BY THE MANAGING PARTNER, FAIZAL, SAFA ARCADE, BEHIND HOLIDAY INN, KANIYAPPALLY ROAD, CHAKKARAPPARAMBU, VENNALA P.O., ERNAKULAM DISTRICT.
BY ADV.SRI.K.REGHU KOTTAPPURAM RESPONDENT(S):
-------------
1. THE STATION HOUSE OFFICER, PALARIVATTOM POLICE STATION, PALARIVATTOM, ERNAKULAM - 682 025.
2. THE CIRCLE INSPECTOR OF POLICE, PALARIVATTOM, ERNAKULAM - 682 025.
3. THE CITY POLICE COMMISSIONER, ERNAKULAM CITY, KOCHI - 692 025.
4. THE CHAIRMAN, KERALA HEADLOAD WORKERS WELFARE FUND BOARD, POOKKARANMUKKU, ERNAKULAM - 682 035.
5. THE SECRETARY, HEADLOAD AND GENERAL WORKERS UNION (CITU), B.T.R BHAVAN, PALARIVATTOM, ERNAKULAM - 682025.
6. THE DISTRICT LABOUR OFFICER, CIVIL STATION, ERNAKULAM-682030.

R1-R3,R6 BY SR.GOVERNMENT PLEADER SRI.P.P.THAJUDHEEN R4 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB R5 BY ADV. SRI.V.P.PRASAD THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 01-06-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C).No. 15157 of 2018 (T)
---------------------------
APPENDIX PETITIONER(S)' EXHIBITS:
------------------------ EXHIBIT-P1 TRUE COPY OF THE CERTIFICATE OF REGISTRATION DATED 21/09/2017 EXHIBIT-P2 TRUE COPY OF THE INVOICE DATED 26/04/2018 EXHIBIT-P3 TRUE COPY OF THE TAX INVOICE DATED 25/04/2018 EXHIBIT-P4 TRUE COPY OF THE TAX INVOICE DATED 23/04/2018 EXHIBIT-P5 TRUE COPY OF THE TAX INVOICES DATED 03/04/2018, 04/04/2018, 05/04/2018, 11/04/2018 ETC. EXHIBIT-P6 TRUE COPY OF THE PETITION DATED 02/05/2018 EXHIBIT-P7 TRUE COPY OF INVOICE DATED 09/05/2018. RESPONDENT(S)' EXHIBITS:
-----------------------
NIL /TRUE COPY/ PA TO JUDGE dkr b