Kerala High Court
Safa System & Solutions vs The Station House Officer on 21 September, 2017
Author: K.Vinod Chandran
Bench: K.Vinod Chandran
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR. JUSTICE ASHOK MENON
FRIDAY, THE 1ST DAY OF JUNE 2018 / 11TH JYAISHTA, 1940
WP(C).No. 15157 of 2018(T)
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PETITIONER(S):
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SAFA SYSTEM & SOLUTIONS, REPRESENTED BY THE MANAGING PARTNER, FAIZAL, SAFA ARCADE, BEHIND HOLIDAY INN, KANIYAPPALLY ROAD, CHAKKARAPPARAMBU, VENNALA P.O., ERNAKULAM DISTRICT.
BY ADV.SRI.K.REGHU KOTTAPPURAM RESPONDENT(S):
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1. THE STATION HOUSE OFFICER, PALARIVATTOM POLICE STATION, PALARIVATTOM, ERNAKULAM - 682 025.
2. THE CIRCLE INSPECTOR OF POLICE, PALARIVATTOM, ERNAKULAM - 682 025.
3. THE CITY POLICE COMMISSIONER, ERNAKULAM CITY, KOCHI - 692 025.
4. THE CHAIRMAN, KERALA HEADLOAD WORKERS WELFARE FUND BOARD, POOKKARANMUKKU, ERNAKULAM - 682 035.
5. THE SECRETARY, HEADLOAD AND GENERAL WORKERS UNION (CITU), B.T.R BHAVAN, PALARIVATTOM, ERNAKULAM - 682025.
6. THE DISTRICT LABOUR OFFICER, CIVIL STATION, ERNAKULAM-682030.
R1-R3,R6 BY SR.GOVERNMENT PLEADER SRI.P.P.THAJUDHEEN R4 BY SRI.S.KRISHNA MOORTHY, SC, KHWWB R5 BY ADV. SRI.V.P.PRASAD THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 01-06-2018, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 15157 of 2018 (T)---------------------------
APPENDIX PETITIONER(S)' EXHIBITS:
------------------------ EXHIBIT-P1 TRUE COPY OF THE CERTIFICATE OF REGISTRATION DATED 21/09/2017 EXHIBIT-P2 TRUE COPY OF THE INVOICE DATED 26/04/2018 EXHIBIT-P3 TRUE COPY OF THE TAX INVOICE DATED 25/04/2018 EXHIBIT-P4 TRUE COPY OF THE TAX INVOICE DATED 23/04/2018 EXHIBIT-P5 TRUE COPY OF THE TAX INVOICES DATED 03/04/2018, 04/04/2018, 05/04/2018, 11/04/2018 ETC. EXHIBIT-P6 TRUE COPY OF THE PETITION DATED 02/05/2018 EXHIBIT-P7 TRUE COPY OF INVOICE DATED 09/05/2018. RESPONDENT(S)' EXHIBITS:
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NIL /TRUE COPY/ PA TO JUDGE dkr b