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State of Chattisgarh - Section

Section 10 in The Chhattisgarh Motor Vehicles Rules, 1994

10. Display of Name Plate.

- A name plate to be displayed by the driver of a public service vehicle shall, be in black background or a metal or plastic plate of the size of 8 centimetres x 2 centimetres, inscribed with the name of driver in bold white letters in Hindi in Devnagri Script of the size of 6 millimetres. The cost of such plate shall be borne by the wearer himself.