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State of Chattisgarh - Section

Section 20 in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

20. Control of District Election Officer at district level.

- The Returning Officer, Assistant Returning Officer, Presiding Officer, Polling Officers, and all other persons appointed in accordance with these rules shall, within the over-all direction and control of the Election Commission, work under the control of the District Election Officer.