Telangana High Court
M/S. Divya Enterprises Limited vs The Asst. Commissioner Of Customs And ... on 5 March, 2020
Author: M.S.Ramachandra Rao
Bench: M.S.Ramachandra Rao
HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND
HONOURABLE SRI JUSTICE T.AMARNATH GOUD
WRIT PETITION NO.14651 OF 2013
ORDER
(Per Honourable Sri Justice M.S.Ramachandra Rao) I.A.No.1 of 2020 is filed by the petitioner seeking to withdraw Writ Petition No.14651 of 2013.
2. In view of the said request, I.A.No.1 of 2020 is accordingly allowed and Writ Petition No.14651 of 2013 is dismissed as withdrawn. No costs.
3. Pending miscellaneous petitions in this Writ Petition, if any, shall also stand dismissed.
____________________________ M.S.RAMACHANDRA RAO, J _______________________ T.AMARNATH GOUD, J 5th MARCH, 2020 Svv