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[Cites 0, Cited by 0] [Section 6(15)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(15)(b) in Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972

(b)a voter signs his name or writes a word or makes any mark on it by which it becomes recognizable; or