Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(7) in The Orissa Development Authorities Act, 1982

(7)The provisions of this section shall not apply to any operational constructions undertaken by the Central Government or a State Government.