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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Chattisgarh - Subsection

Section 36(1)(iii) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(iii)in case of election of a member of Zila Panchayat, to the Divisional Commissioner, and shall