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[Cites 0, Cited by 0] [Section 750(22)] [Section 750] [Entire Act]

State of Uttar Pradesh - Subsection

Section 750(22)(ii) in The U.P. Bottling of Foreign Liquor Rules, 1969

(ii)The capsules to be used on liquor bottled for export to another Stale, Union territory or country shall be of such design and bear such words as may be required by the regulations of the Slate, Union territory or country concerned.